Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 42] [Entire Act] Union of India - Section Section 17 in The Indian Succession Act, 1925 17. Minor’s acquisition of new domicile.— Save as hereinbefore otherwise provided in this Part, a person cannot, during minority, acquire a new domicile.
