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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(1)(e) in The U.P. Cotton Ginning and Pressing Factories Rules, 1964

(e)Every application for licence of a cotton ginning/cotton pressing factory shall be supported by a treasury challan showing the payment of the prescribed fee under clause (d).