Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] NCT Delhi - Subsection Section 92(4) in The Delhi Co-Operative Societies Act, 2003 (4)No escalation in cost of the project, and the time fixed for the execution thereof shall be extended by the committee without the prior approval of the general body.
