Securities Appellate Tribunal
Texmo Pipes And Products Limied vs Sebi on 8 April, 2026
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date : 08.04.2026
Appeal No. 215 of 2025
[Along with Misc. Application No. 1205 of 2025]
Texmo Pipes and Products Limited ...Appellant
Versus
Securities and Exchange Board of India ...Respondent
Mr. Viraaj Bhate, Advocate i/b. Corporate Pleaders for the
Appellant.
Mr. Mihir Mody, Advocate with Mr. Aavish Shetty, Mr. Karthik
K.P., Mr. Vijay Chockalingam, Mr. Yash Sutaria, Advocates
i/b. M/s. K. Ashar & Co. for the Respondent.
ORDER:
Learned advocate for the appellant seeks one week's time to file rejoinder. Granted.
2. Call on June 23, 2026.
Justice P.S. Dinesh Kumar Presiding Officer Ms. Meera Swarup Technical Member Dr. Dheeraj Bhatnagar Technical Member 08.04.2026 PRERNA MANISH KHARE Digitally signed by PRERNA MANISH KHARE Date: 2026.04.09 12:59:31 +05'30' nrb