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Securities Appellate Tribunal

Texmo Pipes And Products Limied vs Sebi on 8 April, 2026

BEFORE     THE           SECURITIES APPELLATE                                               TRIBUNAL
                                MUMBAI

                                                                               Date : 08.04.2026

                         Appeal No. 215 of 2025
           [Along with Misc. Application No. 1205 of 2025]



  Texmo Pipes and Products Limited                                                       ...Appellant
                               Versus

  Securities and Exchange Board of India                                               ...Respondent


  Mr. Viraaj Bhate, Advocate i/b. Corporate Pleaders for the
  Appellant.

  Mr. Mihir Mody, Advocate with Mr. Aavish Shetty, Mr. Karthik
  K.P., Mr. Vijay Chockalingam, Mr. Yash Sutaria, Advocates
  i/b. M/s. K. Ashar & Co. for the Respondent.

  ORDER:

Learned advocate for the appellant seeks one week's time to file rejoinder. Granted.

2. Call on June 23, 2026.

Justice P.S. Dinesh Kumar Presiding Officer Ms. Meera Swarup Technical Member Dr. Dheeraj Bhatnagar Technical Member 08.04.2026 PRERNA MANISH KHARE Digitally signed by PRERNA MANISH KHARE Date: 2026.04.09 12:59:31 +05'30' nrb