Delhi High Court - Orders
Eldeco Infrastructure Properties Ltd vs Ramesth Constructions Pvt Ltd on 26 August, 2025
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~55 & 56
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 449/2024, I.A. 43043/2024, I.A. 43044/2024, I.A.
1288/2025
ELDECO INFRASTRUCTURE PROPERTIES LTD.....Petitioner
Through: Mr. Vijay Kaundal, Mr. Nitish Kant
Sharma, Ms. Roshni Ojha, Advs.
versus
RAMESTH CONSTRUCTIONS PVT LTD .....Respondent
Through: Mr. Ishan Dewan, Mr. V. Siddharth,
Advs.
56
+ O.M.P. (COMM) 450/2024, I.A. 43046/2024, I.A. 43047/2024, I.A.
1286/2025
ELDECO INFRASTRUCTURE PROPERTIES LTD.....Petitioner
Through: Mr. Vijay Kaundal, Mr. Nitish Kant
Sharma, Ms. Roshni Ojha, Advs.
versus
RAMESTH CONSTRUCTIONS PRIVATE LIMITED.....Respondent
Through: Mr. Ishan Dewan, Mr. V. Siddharth,
Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 26.08.2025
1. Learned counsel for the petitioner states that the reply by the respondent has been received only on Friday i.e., 22.08.2025 and he wishes to file a rejoinder.
2. Let the same be done within 2 weeks from today.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/09/2025 at 21:45:56
3. The reply which is stated to have been filed by the respondent is not on record.
4. Let the same be placed on record within 2 weeks from today.
5. List on 05.12.2025.
JASMEET SINGH, J AUGUST 26, 2025/DM This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/09/2025 at 21:45:56