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Delhi High Court - Orders

Eldeco Infrastructure Properties Ltd vs Ramesth Constructions Pvt Ltd on 26 August, 2025

Author: Jasmeet Singh

Bench: Jasmeet Singh

                          $~55 & 56
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         O.M.P. (COMM) 449/2024, I.A. 43043/2024, I.A. 43044/2024, I.A.
                                    1288/2025
                                    ELDECO INFRASTRUCTURE PROPERTIES LTD.....Petitioner
                                                                  Through:            Mr. Vijay Kaundal, Mr. Nitish Kant
                                                                                      Sharma, Ms. Roshni Ojha, Advs.
                                                                  versus

                                    RAMESTH CONSTRUCTIONS PVT LTD         .....Respondent
                                                Through: Mr. Ishan Dewan, Mr. V. Siddharth,
                                                         Advs.
                          56
                          +         O.M.P. (COMM) 450/2024, I.A. 43046/2024, I.A. 43047/2024, I.A.
                                    1286/2025
                                    ELDECO INFRASTRUCTURE PROPERTIES LTD.....Petitioner
                                                                  Through:            Mr. Vijay Kaundal, Mr. Nitish Kant
                                                                                      Sharma, Ms. Roshni Ojha, Advs.
                                                                  versus

                                    RAMESTH CONSTRUCTIONS PRIVATE LIMITED.....Respondent
                                                 Through: Mr. Ishan Dewan, Mr. V. Siddharth,
                                                          Advs.
                                    CORAM:
                                    HON'BLE MR. JUSTICE JASMEET SINGH
                                                                  ORDER

% 26.08.2025

1. Learned counsel for the petitioner states that the reply by the respondent has been received only on Friday i.e., 22.08.2025 and he wishes to file a rejoinder.

2. Let the same be done within 2 weeks from today.

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/09/2025 at 21:45:56

3. The reply which is stated to have been filed by the respondent is not on record.

4. Let the same be placed on record within 2 weeks from today.

5. List on 05.12.2025.

JASMEET SINGH, J AUGUST 26, 2025/DM This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/09/2025 at 21:45:56