Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(Seventh) in The Indian Penal Code, 1860

(Seventh)— Every person who holds any office by virtue of which he is empowered to place or keep any person in confinement;