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Gauhati High Court

Bajaj Allianz General Insurance ... vs Smti Anowara Begum And 4 Ors on 11 December, 2024

                                                                Page No.# 1/4

GAHC010163782018




                                                         undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : MACApp./23/2019



         BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT GE PLAZA
         AIRPORT ROAD
         YERAWADA
         PUNE 411006 AND ITS LOCAL OFFICE AT SREEJI TOWER
         3RD FLOOR
         (ADJACENT TO MAHINDRA SHOW ROOM0
         CHRISTIAN BASTI
         GUWAHATI 781005


          VERSUS

         SMTI ANOWARA BEGUM AND 4 ORS
         W/O SAYED IMRAN HUSSAIN
         R/O MATHURANAGAR
         BHASKARJYOTI PATH
         P.S. DISPUR
         DIST. KAMRUP
         ASSAM
         PIN 781005

         2:SAYED IMRAN HUSSAIN
         S/O LATE SYED SAMSUDDIN AHMED
         RESIDENCE OF MATHURANAGAR

         BHASKARJYOTI PATH
         P.S DISPUR
          DISTRICT-KAMRUP
         ASSAM PINCONE 781005

          3:FOREST DEPTT.
                                                           Page No.# 2/4


GOVT. OF MEGHALAYA
SYLVAN HOUSE
LOWER LACHUMIERE SHILLONNG
MEGHALAYA
PIN 793001

4:MERCUS NONGBRI
S/O LATE HAROLD SHYLLA
R/O FOREST COLONY
P.O. POLO BAZAR
P.S. POLO BAZAR
SHILLONG
DIST. EAST KHASI HILLS
MEGHALAYA
PIN 793001

5:MD. JEHERUL ISLAM
S/O MD. TAZER ALI
R/O VILL. JAGRA
P.S. BELSOR
DIST. NALBARI
PIN 781304
ASSAM.
------------
Advocate for : MR. R GOSWAMI
Advocate for : MR S RAHMAN appearing for SMTI ANOWARA BEGUM AND 4
ORS




Linked Case : I.A.(Civil)/103/2019

BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT GE PLAZA
AIRPORT ROAD
YERAWADA
PUNE 411006 AND ITS LOCAL OFFICE AT SREEJI TOWER
3RD FLOOR
(ADJACENT TO MAHINDRA SHOW ROOM0
CHRISTIAN BASTI
GUWAHATI 781005


VERSUS

SMTI ANOWARA BEGUM AND 4 ORS
                                                             Page No.# 3/4

W/O SAYED IMRAN HUSSAIN
R/O MATHURANAGAR
BHASKARJYOTI PATH
P.S. DISPUR
DIST. KAMRUP
ASSAM
PIN 781005

2:SAYED IMRAN HUSSAIN
S/O LATE SYED SAMSUDDIN AHMED
 R/O MATHURANAGAR
 BHASKARJYOTI PATH
 P.S. DISPUR
 DIST. KAMRUP
ASSAM
 PIN 781005

3:FOREST DEPTT.

GOVT. OF MEGHALAYA
SYLVAN HOUSE
LOWER LACHUMIERE SHILLONNG
MEGHALAYA
PIN 793001

4:MERCUS NONGBRI
S/O LATE HAROLD SHYLLA
R/O FOREST COLONY
P.O. POLO BAZAR
P.S. POLO BAZAR
SHILLONG
DIST. EAST KHASI HILLS
MEGHALAYA
PIN 793001

5:MD. JEHERUL ISLAM
S/O MD. TAZER ALI
R/O VILL. JAGRA
P.S. BELSOR
DIST. NALBARI
PIN 781304
ASSAM.
------------
Advocate for : MR. R GOSWAMI
Advocate for : appearing for SMTI ANOWARA BEGUM AND 4 ORS
                                                                       Page No.# 4/4




                                  BEFORE
                      HONOURABLE MR. JUSTICE BUDI HABUNG

                                      ORDER

Date : 11-12-2024 Heard Ms. S. Saikia, learned counsel for the appellant. Also heard Mr. D. Mondal, learned counsel for the respondent no. 1 and Mr. M. More, learned counsel for the respondent nos. 3 and 4.

Mr. D. Mondal, learned counsel for the respondent no. 1 submits that earlier he had represented the respondent no. 2, now he has been informed that during the pendency of the appeal, the respondent no. 2 has expired. Hence, prays for deletion of respondent no. 2 from the cause title.

In view of the above, the prayer is allowed.

Let the name of respondent no. 2 be struck off from the cause title.

It appears that the LCR has been received.

As prayed for, list this matter after 3 (three) weeks.

JUDGE Comparing Assistant