Supreme Court - Daily Orders
Communidade Of Calapor vs Vinayak @ Shashank Mahatme on 28 November, 2023
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.58 COURT NO.11 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) Nos. 17279-17280/2023
(Arising out of impugned final judgment and order dated 30-11-2022
in AFO No. 755/2022 30-11-2022 in AFO No. 615/2022 passed by the
High Court of Judicature at Bombay at Goa)
COMMUNIDADE OF CALAPOR Petitioner(s)
VERSUS
VINAYAK @ SHASHANK MAHATME & ORS. ETC. Respondent(s)
(FOR ADMISSION and I.R. and IA No.129304/2023-CONDONATION OF DELAY
IN FILING and IA No.129305/2023-EXEMPTION FROM FILING O.T. and IA
No.129307/2023-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 28-11-2023 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s) Mr. Udayan Verma, Adv.
Mr. Parikshit Sawant, Adv.
Ms. Mehaak Jaggi, AOR
For Respondent(s) Mr. Shivan S. Dessai, Adv.
Mr. Divyakant Lahoty, Adv.
Mr. Shashank Garg, Adv.
Mr. Salvador Santosh Rebello, AOR
Mr. Anirudh Sardessai, Adv.
Mr. Siddhant Gupta, Adv.
Mr. Raghav Sharma, Adv.
Mr. Ankit Kumar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter for consideration of I.A. No. 242689/2023ÂApplication for deletion of respondent No.13.1/14.1(Ms.Sandra Fernandes) in the month of February, 2024.
Signature Not Verified Digitally signed by Nidhi Ahuja Date: 2023.11.30 17:19:52 IST Reason: (NIDHI AHUJA) (RAM SUBHAG SINGH) AR-cum-PS COURT MASTER (NSH)