Chattisgarh High Court
Dr. Pranav Kumar Banerjee vs State Of Chhattisgarh 20 Wpc/2414/2018 ... on 9 October, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 2168 of 2018
Dr. Pranav Kumar Banerjee Versus State Of Chhattisgarh & Ors.
09/10/2018 Shri Yogendra Chaturvedi, counsel for the
petitioner.
Smt. Astha Shukla, PL for the State.
Notice issued to respondent No.8 is awaited.
List immediately after service of notice.
Sd/-
Judge (Prashant Kumar Mishra) Barve