Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Chemical Mazdoor Panchayat vs Indian Oil Corp. Ltd on 25 August, 2015

<      ITEM NO.61                                 REGISTRAR COURT. 2                        SECT
ION XV

                                         S U P R E M E C O U R T O F               I N D I A
                                                 RECORD OF PROCEEDINGS


                                                 BEFORE THE REGISTRAR MR. M K HANJURA

       Petition(s) for Special Leave to Appeal (C)                              No(s).     22613
/2014

     CHEMICAL MAZDOOR PANCHAYAT                                                          Petitio
ner(s)

                                                              VERSUS

     INDIAN OIL CORP. LTD AND ORS                                                        Respond
ent(s)

       (with interim relief and office report)

       WITH
       SLP(C) No. 23732/2014
       (With Interim Relief and Office Report)


       Date : 25/08/2015 This petition was called on for hearing today.



       For Petitioner(s)
                                                 Mr. Anil Kumar Tandale,Adv.

                                                 Ms.Aakanksha Nehra,Adv.
                                                 M/s. Parekh & Co.,Adv.

       For Respondent(s)                         Mr.Ranjeet Singh,Adv.
                                                 Mr. K. V. Sreekumar,Adv.



                               UPON hearing the counsel the Court made the following
                                                  O R D E R

The respondent No.1 has failed to file the counter affidavit within the period stipulated under the rules. Service of notice is complete on the respondent Nos.2 & 3, but no one has entered appearance on their behalf. Viewed thus, the matter shall be processed for listing before the Hon’ble Court on its own turn.

(M K HA NJURA) Regis trar SB < ITEM NO.61 REGISTRAR COURT. 2 SECT ION XV S U P R E M E C O U R T O F I N D I A  RECORD OF PROCEEDINGS BEFORE THE REGISTRAR MR. M K HANJURA Petition(s) for Special Leave to Appeal (C) No(s). 22613 /2014 CHEMICAL MAZDOOR PANCHAYAT Petitio ner(s) VERSUS INDIAN OIL CORP. LTD AND ORS Respond ent(s) (with interim relief and office report) WITH SLP(C) No. 23732/2014 (With Interim Relief and Office Report) Date : 25/08/2015 This petition was called on for hearing today.

For Petitioner(s) Mr. Anil Kumar Tandale,Adv.

Ms.Aakanksha Nehra,Adv. M/s. Parekh & Co.,Adv.

For Respondent(s) Mr.Ranjeet Singh,Adv.

Mr. K. V. Sreekumar,Adv.

UPON hearing the counsel the Court made the following O R D E R The respondent No.1 has failed to file the counter affidavit within the period stipulated under the rules. Service of notice is complete on the respondent Nos.2 & 3, but no one has entered appearance on their behalf. Viewed thus, the matter shall be processed for listing before the Hon’ble Court on its own turn.

(M K HA NJURA) Regis trar SB