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[Cites 0, Cited by 0] [Section 115] [Entire Act]

State of Andhra Pradesh - Subsection

Section 115(ii) in Andhra Pradesh Rules Under the Registration Act, 1908

(ii)The copy of each document shall be made by the registering staff by filling in the blanks in a spare copy of the printed form, and on this spare copy the endorsement and the certificate of registration entered on the original document shall be copied and the prescribed footnotes shall be added.