Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of West Bengal - Subsection Section 58(i) in The West Bengal Maritime Board Act, 2000 (i)on payment of the amount due on a Board security on or after the date on which payment becomes due, or
