Delhi High Court - Orders
Mohd Subhan vs Abdul Wahab on 21 October, 2021
Author: Najmi Waziri
Bench: Najmi Waziri
$~25 & 26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RC.REV. 119/2020. CM APPL. 8096/2020 & CM APPL. 18722/2020
MOHD SUBHAN .....Petitioner
Through: Mr. Bahar U. Barqui, Advocate.
versus
ABDUL WAHAB ..... Respondent
Through: Mr S.D. Ansari, Advocate.
+ RC.REV. 120/2020. CM APPL. 8116/2020 & CM APPL. 18786/2020
MOHD HANNAN & ANR .....Petitioners
Through: Mr. Bahar U. Barqui, Advocate.
versus
ABDUL BASIT ..... Respondent
Through: Mr S.D. Ansari, Advocate.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
ORDER
% 21.10.2021 The hearing was conducted through video conferencing. CM APPL. 36647/2021 fresh by resp. for early hearing) in RC.REV.119/2020 CM APPL. 36640/2021 fresh by resp. for early hearing) in RC.REV.120/2020
1. The Hon'ble Judge is not holding Court today.
2. Renotify on 15.12.2021.
BY ORDER COURT MASTER OCTOBER 21, 2021/rd Signature Not Verified Digitally signed By:KAMLESH KUMAR Signing Date:22.10.2021 14:23:34