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[Cites 0, Cited by 0] [Section 51(9)] [Section 51] [Entire Act]

Union of India - Subsection

Section 51(9)(b) in The Motor Vehicles Act, 1988

(b)in any other case,
(i)renew the permit, or
(ii)issue duplicate certificate of registration, or
(iii)assign a new registration mark.