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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(vii) in The Indian Forest Service (Pay) Rules, 2016

(vii)"existing emoluments" means the sum of (i) existing basic pay and (ii) existing dearness allowance at index average as on the 1st day of January, 2016;