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[Cites 0, Cited by 0] [Section 52A(1)] [Section 52A] [Entire Act]

State of Telangana - Subsection

Section 52A(1)(e) in Telangana Revenue Recovery Act, 1864

(e)[ any corresponding new Bank constituted under the Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980, (Central Act 10 of 1959)] [Added by Act No.22 of 1997.]