Supreme Court - Daily Orders
Dr. Subramanian Swamy vs Union Of India Ministry Of Law Through ... on 15 April, 2025
Author: Abhay S. Oka
Bench: Abhay S. Oka
ITEM NO.35 COURT NO.4 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s). 69/2015
DR. SUBRAMANIAN SWAMY Petitioner(s)
VERSUS
UNION OF INDIA MINISTRY OF LAW THROUGH
SECRETARY & ORS. Respondent(s)
(IA No. 8119/2015 - PERMISSION TO APPEAR AND ARGUE IN PERSON
IA No. 10993/2016 - PERMISSION TO FILE ANNEXURES
IA No. 8120/2015 - STAY APPLICATION)
WITH W.P.(Crl.) No. 4/2016
Date : 15-04-2025 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) :
Petitioner-in-person
Mr. Vaidushya Parth,Adv.
Ms. Smritika Kesri,Adv.
Dr. Ram Sankar, Adv.
Mr. P T Perumal, Adv.
Ms. R V Shaarumathi, Adv.
Mrs. Harini Ramsankar, Adv.
For M/S. Ram Sankar & Co, AOR
For Respondent(s) :
Mr. Kanu Agarwal,Adv.
Mr. Madhav Sinhal,Adv.
Mr. Ashish Bharikha,Adv.
Mr. Ameyavikrama Thanvi,Adv.
Mr. Raman Yadav,Adv.
Mr. Abhishek Kr.Pandey,Adv.
Signature Not Verified
Mr. Kartikeya Aggarwal,Adv.
Digitally signed by
ANITA MALHOTRA
Date: 2025.04.17
Mr. Mukesh Kr.Singh,Adv.
19:37:37 IST
Reason: Mr. Vatsal Joshi,Adv.
Mr. Bhuvan Kapoor,Adv.
Ms. Seema Bengani,Adv.
1
Mr. B.K.Satija,Adv.
Mr. Mukesh Kumar Maroria, AOR
Mr. Arvind Kumar Sharma, AOR
Ms. Sushma Suri, AOR
Mrs. Anil Katiyar, AOR
Mr. Neeraj Kumar Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
To be listed on a non-miscellaneous day i.e. 22nd July, 2025.
(ANITA MALHOTRA) (AVGV RAMU) AR-CUM-PS COURT MASTER 2