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[Cites 0, Cited by 0] [Section 147] [Entire Act]

State of Chattisgarh - Subsection

Section 147(1) in The High Court of Chhattisgarh Rules, 2007

(1)List of final hearing matters as well as the daily list of matters shall be prepared. Category-wise, as per the roster and orders/directions given by the Chief Justice from time to time.