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[Cites 0, Cited by 0] [Section 421] [Entire Act]

State of Punjab - Subsection

Section 421(a) in The Punjab Municipal Corporation Act, 1976

(a)the Corporation with the previous approval of the Government may, by notification in the Official Gazette, declare that any portion of the rural areas shall cease to be included therein and upon the issue of such notification that portion shall be included in and form part of the urban areas;