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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttarakhand - Subsection

Section 9(3) in Uttarakhand Water Management and Regulatory Act, 2013

(3)The Salaries and allowance payable to and other conditions of service of the Secretary, officers and other employees of the Commission shall be such as may be determined by State Government from time to time.