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[Cites 0, Cited by 14] [Entire Act]

State of Gujarat - Section

Section 11 in The Gujarat Town Planning and Urban Development Act, 1976

11. Manner of preparation of draft development plan.

- The draft development plan shall be on a scale not lower than eighty meters to a centimeter and shall show in distinguishing prescribed colours the area or sites and the uses to which they are proposed to be put.