Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 6 in The Indian Reserve Forces Rules, 1925 6. Every reservist shall inform his Commanding Officer of his address, and shall, on any change of such address, at once inform the said Commanding Officer of such change.
