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State of Goa - Section

Section 6 in The Goa, Daman and Diu Chit Funds Act, 1973

6. Filing of chit agreement.

(1)Every chit fund agreement with its duplicate shall be filed with the Registrar.
(2)The Registrar shall retain the chit agreement and return the duplicate chit agreement to the foreman with an endorsement that the chit agreement is filed.