Gujarat High Court
Union Of India Through The Secretary ... vs Gunjan Kumar Sahay S/O Krishna Mohan ... on 1 March, 2019
Author: S.R.Brahmbhatt
Bench: S.R.Brahmbhatt, A.G.Uraizee
C/SCA/4221/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 4221 of 2019
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UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF TEXTILES
Versus
GUNJAN KUMAR SAHAY S/O KRISHNA MOHAN SAHAY
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Appearance:
MS TRUSHA K PATEL(2434) for the Petitioner(s) No. 1,2,3,4
for the Respondent(s) No. 2
MR MS RAO(1144) for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE S.R.BRAHMBHATT
and
HONOURABLE MR.JUSTICE A.G.URAIZEE
Date : 01/03/2019
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE S.R.BRAHMBHATT) At the request of learned counsel for the respondent, matter is adjourned to 13.03.2019.
(S.R.BRAHMBHATT, J) (A.G.URAIZEE, J) P.S. JOSHI Page 1 of 1