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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Odisha - Subsection

Section 37(1)(c) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(c)the intention and commitment referred to in sub-clause (a) of sub-rule (1), signed by an authorized signatory shall be sent to the State Government.