Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(2) in Uttaranchal Service of Engineers (Irrigation Department) (Group 'B') Rules, 2003

(2)be a qualified Associate Member of the Institution of Engineers (India) Civil Engineering Branch or Mechanical Engineering Branch, as the case may be.