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[Cites 0, Cited by 0] [Section 404(2)] [Section 404] [Entire Act]

State of West Bengal - Subsection

Section 404(2)(h) in The Calcutta Municipal Corporation Act, 1980

(h)requirements of parts of buildings including plinth, habitable room, kitchen, pantry, bathroom and water closet, loft, ledge, mezzanine floor, store room, garage, roof, basement, chimney, lighting and ventilation of room, parapet, wells, septic tanks, and boundary wall,