Punjab-Haryana High Court
Sonu Goyal vs Bachan Lal Goyal And Others on 22 March, 2018
Author: Kuldip Singh
Bench: Kuldip Singh
113 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CR No.1768 of 2018 (O&M)
Date of decision : March 22, 2018
Sonu Goyal ....... Petitioner
Versus
Bachan Lal Goyal and others ....... Respondents
CORAM : HON'BLE MR. JUSTICE KULDIP SINGH
Present:- Dr. Surya Parkash, Advocate for the petitioner.
1. Whether the Reporters of local newspaper may be allowed to
see the judgment ?
2. To be referred to the Reporter or not.
3. Whether the judgment should be reported in the digest ?
KULDIP SINGH J. (ORAL)
After arguing for some time, learned counsel for the petitioner seeks to withdraw the present revision petition.
Dismissed as withdrawn.
(KULDIP SINGH) JUDGE March 22, 2018 sarita Whether speaking / reasoned No Whether Reportable: No 1 of 1 ::: Downloaded on - 09-04-2018 05:52:24 :::