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Punjab-Haryana High Court

Sonu Goyal vs Bachan Lal Goyal And Others on 22 March, 2018

Author: Kuldip Singh

Bench: Kuldip Singh

113      IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                    CR No.1768 of 2018 (O&M)
                                    Date of decision : March 22, 2018

Sonu Goyal                                              ....... Petitioner

                                         Versus

Bachan Lal Goyal and others                             ....... Respondents

CORAM : HON'BLE MR. JUSTICE KULDIP SINGH

Present:-    Dr. Surya Parkash, Advocate for the petitioner.

1.           Whether the Reporters of local newspaper may be allowed to
             see the judgment ?
2.           To be referred to the Reporter or not.
3.           Whether the judgment should be reported in the digest ?

KULDIP SINGH J. (ORAL)

After arguing for some time, learned counsel for the petitioner seeks to withdraw the present revision petition.

Dismissed as withdrawn.

(KULDIP SINGH) JUDGE March 22, 2018 sarita Whether speaking / reasoned No Whether Reportable: No 1 of 1 ::: Downloaded on - 09-04-2018 05:52:24 :::