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Supreme Court - Daily Orders

Vipulbhai M. Chaudhary. vs Gujarat Co-Operative Milk Marketing ... on 19 April, 2016

Bench: Anil R. Dave, Kurian Joseph

                                       IN THE SUPREME COURT OF INDIA
                                        CIVIL APPELLATE JURISDICTION

                                      REVIEW PETITION(CIVIL)NO.37 OF 2016
                                                     IN
                                            C.A.NO.3047 OF 2015

                         VIPULBHAI M. CHAUDHARY                              ... PETITIONER(S)

                                                        VS.

                         GUJARAT CO-OPERATIVE MILK MARKETING
                         FEDERATION LTD. & ORS.                              ... RESPONDENT(S)

                                                       WITH

                               R.P.(C)NO.38/2016 IN C.A.NO.3048/2015 AND
                                 R.P.(C)NO.39/2016 IN C.A.NO.3049/2015


                                                     O R D E R

Application for hearing in open court is rejected. We have perused the Review Petition and record of the Civil Appeals and are convinced that the order of which review has been sought does not suffer from any error apparent warranting its reconsideration.

The Review Petitions are, accordingly, dismissed. Pending applications stand disposed of.

..............J. [ANIL R. DAVE] .................J. [KURIAN JOSEPH] Signature Not Verified New Delhi;

Digitally signed by 19th April, 2016.

SARITA PUROHIT Date: 2016.05.12 16:37:32 IST Reason:

CHAMBER MATTER                                                  SECTION IX

                 S U P R E M E C O U R T O F          I N D I A
                         RECORD OF PROCEEDINGS

R.P.(C)No.37/2016 In C.A.No.3047/2015 VIPULBHAI M. CHAUDHARY. Petitioner(s) VERSUS GUJARAT CO-OPERATIVE MILK MARKETING FEDERATION LTD. & ORS. Respondent(s) (With appln.(s) for hearing in open Court and exemption from filing c/c of the impugned order and office report) WITH R.P.(C)No.38/2016 In C.A.No.3048/2015 R.P.(C)No.39/2016 In C.A.No.3049/2015 (With appln.(s) for hearing in open Court and exemption from filing c/c of the impugned order and Office Report) Date : 19/04/2016 These matters were circulated today. CORAM :

HON'BLE MR. JUSTICE ANIL R. DAVE HON'BLE MR. JUSTICE KURIAN JOSEPH By Circulation UPON perusing papers the Court made the following O R D E R The review petitions are dismissed in terms of signed order.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar (Signed order is placed on the file)