Delhi High Court - Orders
Seagull Laboratories I Pvt Ltd vs Union Of India & Anr on 10 September, 2024
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~54 to 60, 62, 63 to 68, 71, 73 to 75, 77 to 80, 82 to 88, 91, 93, 94, 95, 98,
101, 103, 105, 110, 111, 114 & 116
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8460/2023 & CM APPL. 32240/2023
SEAGULL LABORATORIES I PVT LTD ..... Petitioner
Through: Ms. Richa Kapoor, Ms. Kunal Anand,
Ms. Udipti Chopra and Mr. Parth
Kaushik, Advocates.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Rakesh Kumar, CGSC with Mr.
Sunil and Mr. Rishav Dubey,
Advocates for R-1/UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
+ W.P.(C) 8519/2023 & CM APPLs.32435/2023 and 53000/2023
LABORATE PHARMCEUTICALS ..... Petitioner
Through: Mr.Siddharth Bambha, Mr. Anmol
Bharti and Mr.Rohit Bohra,
Advocates.
versus
DRUGS CONTROLLER GENREAL OF INDIA ..... Respondent
Through: Mr.Rakesh Kumar, CGSC with
Mr.Rahul Kumar Sharma, Mr.Sunil
and Mr.Vedash Kumar, GP for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
W.P.(C) 8460/2023 & other connected matters Page 1 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/09/2024 at 07:34:44
Mr. Varun Pratap Singh, Advocates
for respondents.
+ W.P.(C) 8557/2023 & CM APPL.32551/2023
M/S LABORATORIES GRIFFON PVT. LTD. THROUGH ITS
DIRECTOR MR. NELSON LOPES & ANR. ..... Petitioners
Through: Mr. Vaibhav Tomar, Mr. Prabhjot
Singh Dhillon and Mr. Yash Punjabi,
Advocates.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr.Rakesh Kumar, CGSC with
Mr.Vedansh Anand (GP), Mr.Sunil,
Mr.Sammon Kumar and
Mr.Soumyadip Chakraborty,
Advocates and Mr.Vedash Kumar,
GP for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
+ W.P.(C) 8559/2023 & CM APPL.32555/2023
SHREYA LIFE SCIENCES
PVT. LTD. AND ANR. ..... Petitioners
Through: Mr. Himanshu Satija, Mr. Jay Zaveri,
Mr. Harsh Saxena, Advocates.
Mr.Aniket Gautam, Mr.Siddharth
Kurichh and Mr. Gaurav Undra,
Advocates.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr.Rakesh Kumar, CGSC with
W.P.(C) 8460/2023 & other connected matters Page 2 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/09/2024 at 07:34:44
Mr.Sunil and Mr.Vedash Kumar, GP
for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
+ W.P.(C) 8576/2023 & CM APPL32599/2023
MANKIND PHARMA LIMITED ..... Petitioner
Through: Mr. R.Jawahar Lal and Ms. Meghna,
Advocates.
versus
UNION OF INDIA AND ANR ..... Respondents
Through: Mr. Rakesh Kumar, CGSC with Mr.
Sunil and Mr. Rishav Dubey,
Advocates for R-1/UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
+ W.P.(C) 8587/2023 & CM APPLs.32627/2023 and 32938/2023
ALKEM LABORATORIES LTD ..... Petitioner
Through: Mr.Sagar Chandra, Mr.Shubhie Wahi
and Ms.Ankita Seth, Advocates.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Ms.Arunima Dwivedi, CGSC with
Ms.Pinky Pawar and Mr.Aakash
Pathak, Advocates for UOI.
Mr.Rakesh Kumar, CGSC with
W.P.(C) 8460/2023 & other connected matters Page 3 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/09/2024 at 07:34:45
Mr.Sunil and Mr.Vedash Kumar, GP
for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
+ W.P.(C) 8593/2023 & CM APPL.32648/2023
LUPIN LIMITED & ANR. ..... Petitioner
Through: Ms.Vanita Bhargava, Mr.Ajay
Bhargava, Mr. Arsh Alok, Mr.Aseem
Chaturvedi and Mr.Milind Jain,
Advocates.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr.Rakesh Kumar, CGSC with
Mr.Sunil and Mr.Vedash Kumar, GP
for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
+ W.P.(C) 8596/2023 & CM APPL.32653/2023
DR REDDYS LABORATORIES LTD THROUGH AUTHORIZED
REPRESENTATIVE MR M V NARASIMHAM & ANR.
..... Petitioners
Through: Ms. Neelima Tripathi, Sr. Advocate
with Mr. Apoorv P.Tripathi, Ms.
Anjali Kaushik, Ms. Kriti Sharma and
Mr. Apaan Mittal, Advocates.
W.P.(C) 8460/2023 & other connected matters Page 4 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/09/2024 at 07:34:45
versus
UNION OF INDIA THROUGH THE SECRETARY & ANR.
..... Respondents
Through: Mr.Rakesh Kumar, CGSC with
Mr.Sunil and Mr.Vedash Kumar, GP
for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
+ W.P.(C) 8598/2023 & CM APPL.32657/2023
INTAS PHARMACEUTICALS LIMITED ..... Petitioner
Through: Ms.Vanita Bhargava, Mr.Ajay
Bhargava, Mr. Arsh Alok, Mr.Aseem
Chaturvedi and Mr.Milind Jain,
Advocates.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr.Rakesh Kumar, CGSC with
Mr.Sunil and Mr.Vedash Kumar, GP
for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
+ W.P.(C) 8600/2023 & CM APPL.32661/2023
INTAS PHARMACEUTICALS LIMITED ..... Petitioner
Through: Ms.Vanita Bhargava, Mr.Ajay
Bhargava, Mr. Arsh Alok, Mr.Aseem
W.P.(C) 8460/2023 & other connected matters Page 5 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/09/2024 at 07:34:45
Chaturvedi and Mr.Milind Jain,
Advocates.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr.Rakesh Kumar, CGSC with
Mr.Sunil and Mr.Vedash Kumar, GP
for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
+ W.P.(C) 8607/2023 & CM APPL.32674/2023
INTAS PHARMACEUTICALS LIMITED ..... Petitioner
Through: Ms.Vanita Bhargava, Mr.Ajay
Bhargava, Mr. Arsh Alok, Mr.Aseem
Chaturvedi and Mr.Milind Jain,
Advocates.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr.Vineet Dhanda, Advocate for
UOI.
Mr.Rakesh Kumar, CGSC with
Mr.Sunil and Mr.Vedash Kumar, GP
for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
W.P.(C) 8460/2023 & other connected matters Page 6 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/09/2024 at 07:34:45
+ W.P.(C) 8608/2023 & CM APPL.32676/2023
ALKEM LABORATORIES LTD ..... Petitioner
Through: Mr.Sagar Chandra, Mr.Shubhie Wahi
and Ms.Ankita Seth, Advocates.
Versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr.Rakesh Kumar, CGSC with
Mr.Sunil and Mr.Vedash Kumar, GP
for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
+ W.P.(C) 8609/2023 & CM APPL.32678/2023
ALKEM LABORATORIES LTD ..... Petitioner
Through: Mr.Sagar Chandra, Mr.Shubhie Wahi
and Ms.Ankita Seth, Advocates.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr.Rakesh Kumar, CGSC with
Mr.Sunil and Mr.Vedash Kumar, GP
for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
W.P.(C) 8460/2023 & other connected matters Page 7 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/09/2024 at 07:34:45
+ W.P.(C) 8618/2023 & CM APPLs.32712/2023 and 44196/2023
ABBOTT HEALTHCARE PRIVATE LIMITED..... Petitioner
Through: Ms.Vanita Bhargava, Mr.Ajay
Bhargava, Mr. Arsh Alok, Mr.Aseem
Chaturvedi and Mr.Milind Jain,
Advocates.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr.Rakesh Kumar, CGSC with
Mr.Sunil and Mr.Vedash Kumar, GP
for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
+ W.P.(C) 8660/2023 & CM APPLs.32834-32835/2023
CIPLA LIMITED & ANR. ..... Petitioners
Through: Ms. Archana Sahadeva, Advocate.
versus
DRUGS CONTROLLER GENERAL OF INDIA & ANR.
..... Respondents
Through: Mr.Rakesh Kumar, CGSC with
Mr.Sunil and Mr.Vedash Kumar, GP
for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
W.P.(C) 8460/2023 & other connected matters Page 8 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/09/2024 at 07:34:45
+ W.P.(C) 8674/2023 & CM APPLs.32856-32857/2023
J D PHARMA & ANR. ..... Petitioners
Through: Mr. Sanjay Kumar and Ms. Archana
Sahadeva, Advocates.
versus
DRUGS CONTROLLER GENERAL OF INDIA & ANR.
..... Respondents
Through: Mr. Kirtiman Singh, CGSC with Mr.
Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
Mr.Tarveen Singh Nanda, Advocate,
Govt. Pleader
+ W.P.(C) 8675/2023 & CM APPLs.32858-32859/2023
VENUS LABS & ANR. ..... Petitioners
Through: Mr. Sanjay Kumar and Ms. Archana
Sahadeva, Advocates.
versus
DRUGS CONTROLLER GENERAL OF INDIA & ANR.
..... Respondents
Through: Mr.Rakesh Kumar, CGSC with
Mr.Sunil and Mr.Vedash Kumar, GP
for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
W.P.(C) 8460/2023 & other connected matters Page 9 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/09/2024 at 07:34:45
+ W.P.(C) 8678/2023 & CM APPLs.32864-32865/2023
SKYMAP PHARMACEUTICALS PVT. LTD. & ANR.
..... Petitioners
Through: Mr. Sanjay Kumar and Ms. Archana
Sahadeva, Advocates.
versus
DRUGS CONTROLLER GENERAL OF INDIA & ANR.
.... Respondents
Through: Mr.Vineet Dhanda, CGSC for R-1.
Mr. Kirtiman Singh, CGSC with Mr.
Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
+ W.P.(C) 8680/2023 & CM APPLs.32868-32869/2023
HORIZON BIOCEUTICALS PVT. LTD. & ANR
...... Petitioners
Through: Mr. Sanjay Kumar and Ms. Archana
Sahadeva, Advocates.
versus
DRUGS CONTROLLER GENERAL OF INDIA & ANR.
..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
Mr.Rakesh Kumar, CGSC with
Mr.Sunil, Advocate for UOI.
Mr.Tarveen Singh Nanda, GP for
UOI.
W.P.(C) 8460/2023 & other connected matters Page 10 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/09/2024 at 07:34:45
+ W.P.(C) 8682/2023 & CM APPLs.32872-32873/2023
CIPLA LIMITED & ANR. ..... Petitioners
Through: Ms. Archana Sahadeva, Advocate.
versus
DRUGS CONTROLLER GENERAL OF INDIA & ANR.
..... Respondents
Through: Mr.Rakesh Kumar, CGSC with
Mr.Sunil, Advocate for UOI.
Mr. Kirtiman Singh, CGSC with Mr.
Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
Mr. Tarveen Singh Nanda, G. P. for
UOI.
+ W.P.(C) 8721/2023 & CM APPLs.32980-32981/2023
ALKEM LABORATORIES LTD ..... Petitioner
Through: Mr.Sagar Chandra, Mr.Shubhie Wahi
and Ms.Ankita Seth, Advocates.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Ms.Arunima Dwivedi, CGSC with
Ms.Pinky Pawar and Mr.Aakash
Pathak, Advocates for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
Mr.Rakesh Kumar, CGSC with
Mr.Sunil, Advocate for UOI.
W.P.(C) 8460/2023 & other connected matters Page 11 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/09/2024 at 07:34:45
+ W.P.(C) 8726/2023 & CM APPLs.32988-32989/2023
APTUS PHARMA PRIVATE LIMITED & ANR
...... Petitioners
Through: Mr.Sanjay Kumar, Advocate with
Ms.Archana Sahadeva, Advocates
versus
DRUGS CONTROLLER GENERAL OF INDIA & ANR.
..... Respondents
Through: Mr.Vineet Dhanda, Advocate for
UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
Mr.Rakesh Kumar, CGSC with
Mr.Sunil, Advocate for UOI.
+ W.P.(C) 8728/2023 & CM APPLs.32991-32992/2023
SKYMAP PHARMACEUTICALS PVT. LTD. & ANR.
..... Petitioners
Through: Mr. Sanjay Kumar and Ms. Archana
Sahadeva, Advocates.
versus
DRUGS CONTROLLER GENERAL OF INDIA & ANR.
..... Respondents
Through: Mr.Vineet Dhanda, Advocate for
UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
W.P.(C) 8460/2023 & other connected matters Page 12 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/09/2024 at 07:34:45
for respondents.
+ W.P.(C) 8730/2023 & CM APPLs.32993-32994/2023
CIPLA LIMITED & ANR. ..... Petitioners
Through: Ms. Archana Sahadeva, Advocate.
versus
DRUGS CONTROLLER GENERAL OF INDIA & ANR.
..... Respondents
Through: Mr.Rakesh Kumar, CGSC with
Mr.Sunil and Mr.Vedash Kumar, GP
for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
Mr.Vineet Dhanda, CGSC for R-1.
+ W.P.(C) 8731/2023 & CM APPLs.32995-32996/2023
CIPLA LIMITED & ANR. ..... Petitioners
Through: Ms. Archana Sahadeva, Advocate
versus
DRUGS CONTROLLER GENERAL OF INDIA & ANR.
..... Respondents
Through: Mr.Rakesh Kumar, CGSC with
Mr.Sunil and Mr.Vedash Kumar, GP
for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
W.P.(C) 8460/2023 & other connected matters Page 13 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/09/2024 at 07:34:46
+ W.P.(C) 8732/2023 & CM APPLs.32997-32998/2023
OZONE PHARMACEUTICALS LIMITED & ANR...... Petitioners
Through: Mr. Sanjay Kumar and Ms. Archana
Sahadeva, Advocates.
versus
DRUGS CONTROLLER GENERAL OF INDIA & ANR.
..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
Mr.Vineet Dhanda, Advocate for UOI
+ W.P.(C) 8747/2023 & CM APPLs.33020-33021/2023
SKYMAP PHARMACEUTICALS PVT. LTD. & ANR.
..... Petitioners
Through: Mr. Sanjay Kumar and Ms. Archana
Sahadeva, Advocates.
Versus
DRUGS CONTROLLER GENERAL OF INDIA & ANR.
..... Respondents
Through: Mr.Vineet Dhanda, Advocate for
UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
W.P.(C) 8460/2023 & other connected matters Page 14 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/09/2024 at 07:34:46
+ W.P.(C) 8751/2023 & CM APPLs.33030-33031/2023
WINGS PHARMACEUTICALS PVT. LTD ..... Petitioner
Through: Mr.Siddharth Bambha, Mr. Anmol
Bharti and Mr.Rohit Bohra,
Advocates.
versus
DRUGS CONTROLLER GENERAL OF INDIA AND ANR.
..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
+ W.P.(C) 8752/2023 & CM APPLs.33032-33033/2023
WINGS PHARMACEUTICALS PVT. LTD ..... Petitioner
Through: Mr.Siddharth Bambha, Mr. Anmol
Bharti and Mr.Rohit Bohra,
Advocates.
versus
DRUGS CONTROLLER GENERAL OF INDIA AND ANR.
..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
+ W.P.(C) 8914/2023 & CM APPLs.33740-33741/2023
DWD PHARMACEUTICALS LIMITED & ANR ...... Petitioners
Through: Mr. Karan Bajaj, Mr. Rupin Bahl, and
Ms.Aastha Arora, Advocates.
W.P.(C) 8460/2023 & other connected matters Page 15 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/09/2024 at 07:34:46
versus
DRUGS CONTROLLER GENERAL OF INDIA, & ANR.
..... Respondents
Through: Mr. Rakesh Kumar, CGSC with Mr.
Sunil, Advocate for R-1/UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
+ W.P.(C) 9025/2023 & CM APPLs.34369-34370/2023
AMERICAN VITAMINS INDIA PVT LTD ..... Petitioner
Through: Mr.Siddharth Bambha, Mr. Anmol
Bharti and Mr.Rohit Bohra,
Advocates.
versus
DRUGS CONTROLLER GENERAL OF INDIA AND ANR.
..... Respondents
Through: Mr.Rakesh Kumar, CGSC with
Mr.Sunil and Mr.Vedash Kumar, GP
for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
+ W.P.(C) 9033/2023 & CM APPLs.34384-34385/2023
ASTRA LABS & ANR. ..... Petitioners
Through: Mr. Sanjay Kumar and Ms. Archana
Sahadeva, Advocates.
versus
W.P.(C) 8460/2023 & other connected matters Page 16 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/09/2024 at 07:34:46
DRUGS CONTROLLER GENERAL OF INDIA & ANR.
..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
Mr.Deepak Tanwar, GP with
Mr.Rajdev Kumar, Mr.Amogh
Samarnath and Mr.Shivam
Shrwastav, Advocates
Mr.Rakesh Kumar, CGSC with
Mr.Sunil, Advocate for UOI.
+ W.P.(C) 9035/2023 & CM APPLs.34388-34389/2023
ACRON PHARMACEUTICALS & ANR. ..... Petitioners
Through: Mr.Sanjay Kumar, Advocate with
Ms.Archana Sahadeva, Advocates
Mr.Anurag Ahluwalia, CGSC with
Mr.Tarveen Singh Nanda (GP) and
Mr.Abhay Singh, Advocates for UOI.
versus
DRUGS CONTROLLER GENERAL OF INDIA & ANR.
..... Respondents
Through: Mr.Anurag Ahluwalia, CGSC with
Mr.Tarveen Singh Nanda, GP and
Ms.Hridyanshi Sharma, Advocate for
R-1&2.
Mr.Rakesh Kumar, CGSC with
Mr.Sunil, Advocate for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
Mr.Tarveen Singh Nanda, GP for
UOI.
W.P.(C) 8460/2023 & other connected matters Page 17 of 22
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+ W.P.(C) 9165/2023 & CM APPLs.34832-34833/2023
ACRON PHARMACEUTICALS & ANR. ..... Petitioners
Through: Mr. Sanjay Kumar and Ms. Archana
Sahadeva, Advocates.
versus
DRUGS CONTROLLER GENERAL OF INDIA & ANR.
..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
Mr.Anurag Ahluwalia, CGSC with
Mr.Tarveen Singh Nanda, GP and
Ms. Hridyanshi Sharma, Advocate for
UOI.
+ W.P.(C) 9369/2023 & CM APPLs.35668-35669/2023
INTAS PHARMACEUTICALS LIMITED ..... Petitioner
Through: Ms.Vanita Bhargava, Mr.Ajay
Bhargava, Mr. Arsh Alok, Mr.Aseem
Chaturvedi and Mr.Milind Jain,
Advocates.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
Mr.Rakesh Kumar, CGSC with
Mr.Sunil, Advocate for UOI.
W.P.(C) 8460/2023 & other connected matters Page 18 of 22
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+ W.P.(C) 9391/2023 & CM APPLs.35809-35810/2023
EXCEL LABS & ANR. ..... Petitioners
Through: Mr. Sanjay Kumar and Ms. Archana
Sahadeva, Advocates.
versus
DRUGS CONTROLLER GENERAL OF INDIA & ANR.
..... Respondents
Through: Mr.Vineet Dhanda, Advocate for
UOI.
Mr.Kirtiman Singh, CGSC with
Ms.Vidhi Jain, Mr.Waize Ali Noor,
Mr.Rishi Kant Singh, Advocates for
UOI.
+ W.P.(C) 9433/2023 & CM APPLs.36015-36016/2023
AELIX PHARMA & ANR. ..... Petitioners
Through: Mr. Sanjay Kumar and Ms. Archana
Sahadeva, Advocates.
versus
DRUGS CONTROLLER GENERAL OF INDIA & ANR.
..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
W.P.(C) 8460/2023 & other connected matters Page 19 of 22
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+ W.P.(C) 10466/2023 & CM APPLs.40575-40576/2023
NAVNIDHI LIFESCIENCES PRIVATE LIMITED & ANR.
..... Petitioners
Through: Mr. Sanjay Kumar and Ms. Archana
Sahadeva, Advocates.
versus
DRUGS CONTROLLER GENERAL OF INDIA & ANR.
..... Respondents
Through: Mr.Rakesh Kumar, CGSC with
Mr.Sunil, Advocate for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
+ W.P.(C) 10558/2023 & CM APPLs.41014-41015/2023
SOLITAIRE PHARMACIA PVT. LTD. & ANR ...... Petitioners
Through: Mr. Sanjay Kumar and Ms. Archana
Sahadeva, Advocates.
versus
DRUGS CONTROLLER GENERAL OF INDIA & ANR.
..... Respondents
Through: Mr.Apoorv Kurup, and Mr. Akhil
Hasija, Advocates for R-2.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
W.P.(C) 8460/2023 & other connected matters Page 20 of 22
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+ W.P.(C) 11228/2023 & CM APPLs.43714-43715/2023
DANISH HEALTHCARE PRIVATE LIMITED..... Petitioner
Through: Mr. Gaurav Mishra, Advocate.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Ms.Manish Agrawal Narain, CGSC
with Mr.Chandan Deep Singh,
Mr.Sandeep Singh Somaria and
Mr.Akhil Gupta, Advocates for UOI.
Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
Mr.Rakesh Kumar, CGSC with
Mr.Sunil and Mr.Vedash Kumar, GP
for UOI.
+ W.P.(C) 12501/2023 & CM APPLs.49352-49353/2023 and
56368/2023
M/S LORANCE PHARMA ..... Petitioner
Through: Mr.Siddharth Bambha, Mr. Anmol
Bharti and Mr.Rohit Bohra,
Advocates.
versus
DRUGS CONTROLLER GENERAL OF INDIA AND ANR.
..... Respondents
Through: Mr.Kirtiman Singh, CGSC with
Mr.Waize Ali Noor, Mr. Moulik
Khurana, Mr. Ranjeev Khatana and
Mr. Varun Pratap Singh, Advocates
for respondents.
Mr.Rakesh Kumar, CGSC with Ms.
Archana Surve, G.P. and Mr.Sunil,
Advocate for UOI.
W.P.(C) 8460/2023 & other connected matters Page 21 of 22
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CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 10.09.2024
1. At request of learned counsel for the petitioners, adjourned to 27th November, 2024.
2. Interim order to continue.
ACTING CHIEF JUSTICE TUSHAR RAO GEDELA, J SEPTEMBER 10, 2024/ssc W.P.(C) 8460/2023 & other connected matters Page 22 of 22 This is a digitally signed order.
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