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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Karnataka - Subsection

Section 5(xxii) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(xxii)to establish and maintain within the University's premises or elsewhere, such class rooms, and study halls, trial fields, workshops and other facilities as the University may consider necessary and adequately furnish or equip the same and to establish and maintain such laboratories, libraries and reading rooms as may appear convenient or necessary for the University with prior approval of the Government;