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State of Andhra Pradesh - Section

Section 23 in Andhra Pradesh Backward Classes Sub-Plan (Planning, Allocation and Utilization of Financial Resources) Act, 2019

23. Institutional strengthening for effective implementation and monitoring.

- The respective departments of Government shall take such measures as may be necessary for institutional strengthening of State District and Sub-District units by providing necessary guidelines staff and training to the staff in the manner prescribed for effective implementation and monitoring.