Section 1 in Chhattisgarh Municipal Revenue (Establishment of Regulatory Commission) Act, 2011
1. Short title, extent and commencement.
(1)This Act may be called the Chhattisgarh Municipal Revenue (Establishment of Regulatory Commission) Act, 2011.(2)It shall extend to the whole State of Chhattisgarh.(3)It shall come into force from such date as the Government may, by notification, appoint.
