Gujarat High Court
Prakash Kavabhai Katara Through His ... vs Commissioner Of Police on 13 June, 2019
Author: A.Y. Kogje
Bench: A.Y. Kogje
C/SCA/14561/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
F/SPECIAL CIVIL APPLICATION NO. 14561 of 2019
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C/SCA/14561/2019 ORDER
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HARIRAM GANGARAM BISNOI THRU HIS COUSIN BROTHER
KAMLESHKUMAR BHAKHARARAM BISNOI
Versus
STATE OF GUJARAT
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Appearance:
MR RB THAKOR(6743) for the Petitioner(s) No. 1
for the Respondent(s) No. 2,3
ADVANCE COPY SERVED TO GOVERNMENT PLEADER/PP(99) for the
Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE A.Y. KOGJE
Date : 13/06/2019
ORAL ORDER
Office objections to be removed on or before 27.06.2019, failing which the matter be listed on 02.07.2019, for further direction.
(A.Y. KOGJE, J) Radhika Page 2 of 2 Downloaded on : Thu Oct 03 23:24:17 IST 2019