Jharkhand High Court
Shambhu Nath Keshri Son Of Late Madan Lal ... vs Shankar Prasad Keshri Son Of Late ... on 29 January, 2019
Author: Sujit Narayan Prasad
Bench: Sujit Narayan Prasad
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(C) No.6140 of 2017
Shambhu Nath Keshri son of Late Madan Lal Keshri, resident of Manihari
Patti, Jharia, P.O and P.S. Jharia, District Dhanbad.
...... Petitioner/Defendant
Versus
1. Shankar Prasad Keshri son of Late Madanlal Keshri.
2. Kiran Keshri @ Munni Keshri wife of Late Manoj Pr. Keshri.
3. Nita Keshri daughter of Late Manoj Prasad Keshri.
4. Shashi Kant Keshri, son of Late Manoj Prasad Keshri.
5. Ankit Keshri son of Late Manoj Prasad Keshri.
6. Gouri Shankar Keshri son of Late Madan Lal Keshri.
All residents of Manihari Patti, Jharia, P.O and P.S. Jharia, District
Dhanbad.
...... Respondents/Plaintiffs
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CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD
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03/Dated 29th January, 2019 None appears for the petitioner. This matter was listed on 28th January, 2019 and on that date also none appeared for the petitioner, therefore the case has been directed to be listed on 29th January, 2019, but even today, none appears for the petitioner.
In view thereof, the writ petition is dismissed for non-prosecution.
(Sujit Narayan Prasad, J.) Saurabh