Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Haryana - Section Section 1 in The Haryana Ceiling of Land Holdings Act, 1972 1. Short title and extent. - This Act may be called the Haryana Ceiling on Land Holdings Act, 1972.(2)It extends to the whole of the State of Haryana.
