91. Performance report of Board to be sent to the Central Waqf Council.
- The State Government or, as the case may be, the Board, shall furnish information to the Central Waqf Council on the performance of Board, particularly on their financial performance, survey, maintenance of waqf deeds, revenue record, encroachment of waqf properties, annual reports and audit reports in the manner and time as may be specified by the Central Waqf Council in Form HPWB-XXI.
