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Chattisgarh High Court

Assistant Commissioner Of Income Tax ... vs M/S Simplex Casting Ltd. 21 ... on 4 July, 2019

Bench: P. R. Ramachandra Menon, Parth Prateem Sahu

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                                                                                                       NAFR

                                     HIGH COURT OF CHHATTISGARH, BILASPUR
                                                      TAXC No. 83 of 2017

                          Assistant Commissioner of Income Tax (TDS), Jabalpur (M.P.)
                                                                                                 ---- Appellant
                                                           Versus
                          M/s Simplex Casting Ltd., 5 Industrial Estate, Bhilai District Durg (C.G.)
                                                                                             ---- Respondent

with TAXC No. 84 of 2017  Assistant Commissioner of Income Tax (TDS), Jabalpur (M.P.)

---- Appellant Versus  M/s Simplex Casting Ltd., 5 Industrial Estate, Bhilai District Durg (C.G.)

---- Respondent For Appellant : Ms. Naushina Afrin Ali, Advocate on behalf of Shri Amit Chaudhari, Senior Standing Counsel. Hon'ble Shri P. R. Ramachandra Menon, Chief Justice Hon'ble Shri Justice Parth Prateem Sahu, Judge Order on Board Per P. R. Ramachandra Menon, Chief Justice 04.07.2019

1. Heard the learned standing counsel for the Appellant. It is pointed out that the subject matter under challenge involves a dispute which is less than monetory limit, in terms of the litigation policy notified by the Government of India dated 11.07.2018 (Circular No. 3 of 2018); to sustain it as a valid appeal before this Court.

2. In the said circumstances, the learned standing counsel submits that these matters are not pressed any further. Accordingly, both the appeals are dismissed as not pressed.

                                       Sd/-                                                 Sd/-

                            (P. R. Ramachandra Menon)                              (Parth Prateem Sahu)
                                  Chief Justice                                          Judge
Brijmohan