Rajasthan High Court - Jaipur
Sohan Lal Koli S/O Shri Sukhram Koli vs State Of Rajasthan on 6 January, 2023
Author: Sudesh Bansal
Bench: Sudesh Bansal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 13644/2022
Sohan Lal Koli S/o Shri Sukhram Koli
----Petitioner
Versus
State Of Rajasthan & Ors.
----Respondents
For Petitioner(s) : Mr. Vinod Kumar Sharma For Respondent(s) : Mr. S. Zakawat Ali, AGC HON'BLE MR. JUSTICE SUDESH BANSAL Order 06/01/2023 Counsel for respondents seeks time to file reply.
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