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[Cites 0, Cited by 0] [Section 19(4)] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(4)(c) in The West Bengal University of Health Sciences Act, 2002

(c)to grant, in accordance with the regulations, leave of absence, other than casual leave, to any officer of the University and to make necessary arrangements for the discharge of the function of such officer during his absence;