Allahabad High Court
Sitaram vs Rukaiya Begum And 5 Others on 27 July, 2021
Author: Vivek Varma
Bench: Vivek Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- WRIT - A No. - 8482 of 2021 Petitioner :- Sitaram Respondent :- Rukaiya Begum And 5 Others Counsel for Petitioner :- Ashish Kumar Singh,Ajay Kumar Singh Hon'ble Vivek Varma,J.
After a brief submission on merits, learned counsel for the petitioner submits that he intends to withdraw the present writ petition.
Accordingly, the writ petition is dismissed as withdrawn.
Order Date :- 27.7.2021 SKT/-