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[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

State of Mizoram - Subsection

Section 76(2)(q) in The Mizoram Excise Act, 1973

(q)providing for the grant of compensation to persons improperly arrested and subsequently released by any Excise Officer under Section 38, and persons charged by a Magistrate with offence under this Act and acquitted;