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[Cites 0, Cited by 0] [Section 243D] [Entire Act]

State of Rajasthan - Subsection

Section 243D(5) in Rajasthan Panchayati Raj Prabodhak Service Rules, 2008.

(5)The reservation of seats under Clauses (1) and (2) and the reservation of offices of Chairpersons (other than the reservation for women) under Clause (4) shall cease to have effect on the expiration of the period specified in Art. 334.