Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act] State of Sikkim - Subsection Section 26(2)(c) in Sikkim Urban and Regional Planning and Development Act, 1998 (c)A member of the Sikkim Legislature, representing the whole or any part of the development area, to be nominated by the Government;