Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(2)(d) in Rajasthan Public Procurement Rules, 2012

(d)Bid security shall not be obtained in case of limited bidding, but performance security deposit shall be obtained from the successful bidder.