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Kerala High Court

Mammihaji vs Kunnath Parvathikutty Amma on 15 February, 2010

       

  

  

 
 
                   IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT:

                 THE HONOURABLE MR.JUSTICE V.CHITAMBARESH

         THURSDAY, THE 17TH DAY OF JULY 2014/26TH ASHADHA, 1936

                           WP(C).No. 5062 of 2010 (O)
                            ---------------------------
AGAINST THE ORDER IN OS 100/2009 of SUB COURT, TIRUR DATED 15-02-2010

PETITIONER(S):
----------------

       1. MAMMIHAJI, S/O.THOTTIVALAPPIL
         MANKAVADAVATH BAPPU @ MOOSAKUTTY, P.O.VAIRAMKOD
         TIRUNAVAYA AMSOM PALLAR DESOM, TIRUR TALUK
         MALAPPURAM DISTRICT.

       2. ABDURAHIMAN, S/O.THOTTIVALAPPIL
         MANKAVADAVATH AHAMMEDKUTTY, P.O.VAIRAMKOD
         TIRUNAVAYA AMSOM PALLAR DESOM, TIRUR TALUK
         MALAPPURAM DISTRICT.

       3. ABDUL AKBAR, S/O.THOTTIVALAPPIL
         MANKAVADAVATH BAPPU @ MOOSAKUTTY, P.O.VAIRAMKOD
         TIRUNAVAYA AMSOM PALLAR DESOM, TIRUR TALUK
         MALAPPURAM DISTRICT.

         BY ADV. SRI.P.CHANDRASEKHAR

RESPONDENT(S):
------------------

       1. KUNNATH PARVATHIKUTTY AMMA,
         W/O.PURATTIYIL VELAYUDHAN NAIR, P.O.VAIRAMKODU
         TIRUNAVAYA AMSOM, PALLAR DESOM, TIRUR TALUK
         MALAPPURAM DISTRICT.

       2. CHANDRASEKHARAN NAIR,
         S/O.PURATTIYIL VELAYUDHAN NAIR, P.O.VAIRAMKODU
         TIRUNAVAYA AMSOM, PALLAR DESOM, TIRUR TALUK
         MALAPPURAM DISTRICT.

       3. SAROJINI AMMA, D/O.PURATTIYIL
         VELAYUDHAN NAIR, P.O.VAIRAMKODU, TIRUNAVAYA AMSOM
         PALLAR DESOM, TIRUR TALUK, MALAPPURAM DISTRICT.

       4. UNNIKRISHNAN NAIR, S/O.PURATTIYIL
         VELAYUDHAN NAIR, P.O.VAIRAMKODU, TIRUNAVAYA AMSOM
         PALLAR DESOM, TIRUR TALUK, MALAPPURAM DISTRICT.

       5. ARAVINDAKSHAN NAIR,
         S/O.PURATTIYIL VELAYUDHAN NAIR, P.O.VAIRAMKODU
         TIRUNAVAYA AMSOM, PALLAR DESOM, TIRUR TALUK
         MALAPPURAM DISTRICT.

WP(C) No.5062/2010
                              : 2 :

     6. INDIRA, D/O.PURATTIYIL VELAYUDHAN NAIR,
      P.O.VAIRAMKODU, TIRUNAVAYA AMSOM, PALLAR DESOM
      TIRUR TALUK, MALAPPURAM DISTRICT.

     7. MOHANAN,
      S/O.PURATTIYIL VELAYUDHAN NAIR, P.O.VAIRAMKODU
      TIRUNAVAYA AMSOM, PALLAR DESOM, TIRUR TALUK
      MALAPPURAM DISTRICT.

     8. RAJAN,
      S/O.PURATTIYIL VELAYUDHAN NAIR, P.O.VAIRAMKODU
      TIRUNAVAYA AMSOM, PALLAR DESOM, TIRUR TALUK
      MALAPPURAM DISTRICT.

     9. SREENIVASAN, S/O.PURATTIYIL
      VELAYUDHAN NAIR, P.O.VAIRAMKODU, TIRUNAVAYA AMSOM
      PALLAR DESOM, TIRUR TALUK, MALAPPURAM DISTRICT.

     10. ANANDAKUMAR,
      S/O.PURATTIYIL VELAYUDHAN NAIR, P.O.VAIRAMKODU
      TIRUNAVAYA AMSOM, PALLAR DESOM, TIRUR TALUK
      MALAPPURAM DISTRICT.

     11. SOWBHAGYALAKSHMI,
      D/O.PURATTIYIL VELAYUDHAN NAIR, P.O.VAIRAMKODU
      TIRUNAVAYA AMSOM, PALLAR DESOM, TIRUR TALUK
      MALAPPURAM DISTRICT.

     12. ENI, S/O.LATE KUNHAHAMMED,
      P.O.VAIRAMKODU, TIRUNAVAYA AMSOM, PALLAR DESOM
      TIRUR TALUK, MALAPPURAM DISTRICT.

     13. HAMSA, S/O.PARAPPIL ENI HAJI,
      P.O.VAIRAMKODU, TIRUNAVAYA AMSOM, PALLAR DESOM
      TIRUR TALUK, MALAPPURAM DISTRICT.

     14. ISMAIL,
      S/O.PARAPPIL SAIDALI, P.O.VAIRAMKODU, TIRUNAVAYA AMSOM
      PALLAR DESOM, TIRUR TALUK, MALAPPURAM DISTRICT.

     15. ALI, S/O.PARAPPIL SAIDALI,
      P.O.VAIRAMKODU, TIRUNAVAYA AMSOM, PALLAR DESOM
      TIRUR TALUK, MALAPPURAM DISTRICT.

     16. HUSSAIN, DOCTOR,
      S/O.PARAPPIL SAIDALI, P.O.VAIRAMKODU, TIRUNAVAYA AMSOM
      PALLAR DESOM, TIRUR TALUK, MALAPPURAM DISTRICT.

     17. HAMEED, S/O.PARAPPIL SAIDALI,
      P.O.VAIRAMKODU, TIRUNAVAYA AMSOM, PALLAR DESOM
      TIRUR TALUK, MALAPPURAM DISTRICT.

     18. RUKHIYA UMMA,
      S/O.PARAPPIL SAIDALI, P.O.VAIRAMKODU, TIRUNAVAYA AMSOM
      PALLAR DESOM, TIRUR TALUK, MALAPPURAM DISTRICT.

WP(C) No.5062/2010
                              : 3 :

     19. SAFIYA, D/O.PARAPPIL SAIDALI,
      P.O.VAIRAMKODU, TIRUNAVAYA AMSOM, PALLAR DESOM
      TIRUR TALUK, MALAPPURAM DISTRICT.

     20. SHAJITHA,
      D/O.PARAPPIL SAIDALI, P.O.VAIRAMKODU, TIRUNAVAYA AMSOM
      PALLAR DESOM, TIRUR TALUK, MALAPPURAM DISTRICT.

     21. BEEKUTTY UMMA,
      W/O.PARAPPIL SAIDALI, P.O.VAIRAMKODU, TIRUNAVAYA AMSOM
      PALLAR DESOM, TIRUR TALUK, MALAPPURAM DISTRICT.

     22. NAFEESA,
      D/O.PARAPPIL KUNHAHAMMED, P.O.VAIRAMKODU
      TIRUNAVAYA AMSOM, PALLAR DESOM, TIRUR TALUK
      MALAPPURAM DISTRICT.

     23. ABDU, S/O.PARAPPIL KUNHAHAMMED,
      P.O.VAIRAMKODU, TIRUNAVAYA AMSOM, PALLAR DESOM
      TIRUR TALUK, MALAPPURAM DISTRICT.

     24. ABDUL RASSACK,
      S/O.PARAPPIL KUNHAHAMMED, P.O.VAIRAMKODU
      TIRUNAVAYA AMSOM, PALLAR DESOM, TIRUR TALUK
      MALAPPURAM DISTRICT.

     25. RAMLA, D/O.PARAPPIL KUNHAHAMMED,
      P.O.VAIRAMKODU, TIRUNAVAYA AMSOM, PALLAR DESOM
      TIRUR TALUK, MALAPPURAM DISTRICT.

     26. VETTAN PATHUMMA UMMA,
      W/O.P.KUNHAHAMMED, P.O.VAIRAMKODU, TIRUNAVAYA AMSOM
      PALLAR DESOM, TIRUR TALUK, MALAPPURAM DISTRICT.

     27. PARAMBIL KUNHIMOIDU,
      H/O.AYISSUMMU, MELE PATTAMBI, TOWN P.O.
      PALAKKAD DISTRICT.

     28. NASSER, S/O.PARAMBIL KUNHIMOIDU,
      MELE PATTAMBI TOWN P.O., PALAKKAD DISTRICT.

     29. NIMISHI, D/O.PARAMBIL KUNHIMOIDU,
      MELE PATTAMBI TOWN P.O., PALAKKAD DISTRICT.

     30. KODIYAMPADATHU RUKHIYA,
      D/O.PARAPPIL ENU @ BAPPU, P.O.VAIRAMKODU
      TIRUNAVAYA AMSOM, PALLAR DESOM, TIRUR TALUK
      MALAPPURAM DISTRICT.

     31. SELVAS, S/O.PARAPPIL ENU @ BAPPU,
      THRIKKANDIYOOR AMSOM, THEKKUMMURI DESOM
      P.O.THEKKUMMURI, TIRUR TALUK, MALAPPURAM DISTRICT.

WP(C) No.5062/2010
                              : 4 :


     32. REHNA, D/O.PARAPPIL ENU @ BAPPU,
      THRIKKANDIYOOR AMSOM, THEKKUMMURI DESOM
      P.O.THEKKUMMURI, TIRUR TALUK, MALAPPURAM DISTRICT.

     33. ANEESH, S/O.PARAPPIL ENU @ BAPPU,
      THRIKKANDIYOOR AMSOM, THEKKUMMURI DESOM
      P.O.THEKKUMMURI, TIRUR TALUK, MALAPPURAM DISTRICT.

     34. KHADEEJA, W/O.C.N.ABDULKHADER,
      D/O.THOTTIVALAPPIL MANKADAVATH BAVA @ MOIDEENKUTTY
      P.O.VAIRAMKODU, TIRUNAVAYA AMSOM, PALLAR DESOM
      TIRUR TALUK, MALAPPURAM DISTRICT.

     35. RAMLA T.M.,
      W/O.LATE ABOOBACKER, KARATTUKADAVATH HOUSE
      VETTAM P.O., B.P.ANGADI, MALAPPURAM DISTRICT.

     36. SAKKANEE T.M.,
      D/O.THOTTIVALAPPIL MANKADAVATH BAVA @ MOIDEENKUTTY
      JANATHA BAZAR P.O., NIRAMARUTHUR AMSOM, DESOM
      MALAPPURAM DISTRICT.

     37. RAHMATH T.M.,
      D/O.THOTTIVALAPPIL MANKADAVATH BAVA @ MOIDEENKUTTY
      CHEMBRATH HOUSE, PERUMPADAPPU P.O.
      MALAPPURAM DISTRICT.

     38. T.M.RABIYA, W/O.KUNHALIKUTTY,
      WHITE HOUSE, CHETTIPPADI, PARAPPANANGADI P.O.
      MALAPPURAM DISTRICT.

     39. MEHRUNEESA T.M.,
      KODINIYIL HOUSE, THALAKKADATHUR P.O., TIRUR
      MALAPPURAM DISTRICT.

     40. SELMA T.M., KOTTILIL HOUSE,
      MUNDUR P.O., MALAPPURAM DISTRICT.

     41. T.M.MOOSAKUTTY,
      THOTTIVALAPPIL MANKADAVATH HOUSE, VAIRAMKOD P.O.
      MALAPPURAM DISTRICT.

     42. T.M.AMEER FAISAL,
      S/O.THOTTIVALAPPIL MANKADAVATH BAVA @ MOIDEENKUTTY
      TIRUNAVAYA AMSOM, PALLAR DESOM, VAIRAMKOD P.O.
      MALAPPURAM DISTRICT.

     43. SHEREENA T.M., 32 YEARS,
      W/O.HAMEED N.K., NADUVIL, KURUMAN KUZHIYIL HOUSE
      KADANCHERRY P.O., KALADY, MALAPPURAM.

     44. T.M.SHAMEER,
      S/O.THOTTIVALAPPIL MANKADAVATH BAVA @ MOIDEENKUTTY
      VARAMKODE P.O., MALAPPURAM DISTRICT.

WP(C) No.5062/2010
                              : 5 :




     45. AYISSUMMA KAINIKKARA,
      W/O.T.M.BAVA, TIRUNAVAYA AMSOM PALLAR DESOM
      VARAMKOD P.O., MALAPPURAM DISTRICT.


        THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17-07-2014, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

                   APPENDIX IN W.P.(C) No.5062 of 2010

PETITIONER'S EXTS:

EXT.P1      TRUE COPY OF PLAINT IN O.S.NO.100/2008 ON THE FILE OF SUB
            COURT, TIRUR.

EXT.P2      TRUE COPY OF WRITTEN STATEMENT OF DEFENDANTS 12 TO 14,
            19, 21, 23 AND 24 IN OS.NO.100/2008 ON THE FILE OF THE
            SUB COURT, TIRUR.

EXT.P3      TRUE COPY OF IA.NO.4373/2009 IN O.S.NO.100/2008 ON THE
            FILE OF SUB COURT, TIRUR.

EXT.P4      TRUE COPY OF COUNTER AFFIDAVIT IN IA.NO.4373/2009
            IN O.S.NO.100/2008 ON THE FILE OF SUB COURT, TIRUR.

EXT.P5      TRUE COPY OF COPY APPLICATION DATED 15.2.2010 SUBMITTED
            BY ADVOCATE A.GOPALAKRISHNAN BEFORE THE SUB COURT,
            TIRUR.




                               //TRUE COPY//




                                           P.S. TO JUDGE.



                   V.CHITAMBARESH, J.
                 ---------------------
                W.P (C) No.5062 of 2010
                 ---------------------
         Dated this the 17th day of July, 2014


                    J U D G M E N T

The Writ Petition has become infructuous in view of the interim order passed on 16.2.2010. The parties are at liberty to move the court below for further reliefs.

The Writ Petition is disposed of.

Sd/-

V.CHITAMBARESH, Judge.

nj.