Kerala High Court
Mammihaji vs Kunnath Parvathikutty Amma on 15 February, 2010
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE V.CHITAMBARESH
THURSDAY, THE 17TH DAY OF JULY 2014/26TH ASHADHA, 1936
WP(C).No. 5062 of 2010 (O)
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AGAINST THE ORDER IN OS 100/2009 of SUB COURT, TIRUR DATED 15-02-2010
PETITIONER(S):
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1. MAMMIHAJI, S/O.THOTTIVALAPPIL
MANKAVADAVATH BAPPU @ MOOSAKUTTY, P.O.VAIRAMKOD
TIRUNAVAYA AMSOM PALLAR DESOM, TIRUR TALUK
MALAPPURAM DISTRICT.
2. ABDURAHIMAN, S/O.THOTTIVALAPPIL
MANKAVADAVATH AHAMMEDKUTTY, P.O.VAIRAMKOD
TIRUNAVAYA AMSOM PALLAR DESOM, TIRUR TALUK
MALAPPURAM DISTRICT.
3. ABDUL AKBAR, S/O.THOTTIVALAPPIL
MANKAVADAVATH BAPPU @ MOOSAKUTTY, P.O.VAIRAMKOD
TIRUNAVAYA AMSOM PALLAR DESOM, TIRUR TALUK
MALAPPURAM DISTRICT.
BY ADV. SRI.P.CHANDRASEKHAR
RESPONDENT(S):
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1. KUNNATH PARVATHIKUTTY AMMA,
W/O.PURATTIYIL VELAYUDHAN NAIR, P.O.VAIRAMKODU
TIRUNAVAYA AMSOM, PALLAR DESOM, TIRUR TALUK
MALAPPURAM DISTRICT.
2. CHANDRASEKHARAN NAIR,
S/O.PURATTIYIL VELAYUDHAN NAIR, P.O.VAIRAMKODU
TIRUNAVAYA AMSOM, PALLAR DESOM, TIRUR TALUK
MALAPPURAM DISTRICT.
3. SAROJINI AMMA, D/O.PURATTIYIL
VELAYUDHAN NAIR, P.O.VAIRAMKODU, TIRUNAVAYA AMSOM
PALLAR DESOM, TIRUR TALUK, MALAPPURAM DISTRICT.
4. UNNIKRISHNAN NAIR, S/O.PURATTIYIL
VELAYUDHAN NAIR, P.O.VAIRAMKODU, TIRUNAVAYA AMSOM
PALLAR DESOM, TIRUR TALUK, MALAPPURAM DISTRICT.
5. ARAVINDAKSHAN NAIR,
S/O.PURATTIYIL VELAYUDHAN NAIR, P.O.VAIRAMKODU
TIRUNAVAYA AMSOM, PALLAR DESOM, TIRUR TALUK
MALAPPURAM DISTRICT.
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6. INDIRA, D/O.PURATTIYIL VELAYUDHAN NAIR,
P.O.VAIRAMKODU, TIRUNAVAYA AMSOM, PALLAR DESOM
TIRUR TALUK, MALAPPURAM DISTRICT.
7. MOHANAN,
S/O.PURATTIYIL VELAYUDHAN NAIR, P.O.VAIRAMKODU
TIRUNAVAYA AMSOM, PALLAR DESOM, TIRUR TALUK
MALAPPURAM DISTRICT.
8. RAJAN,
S/O.PURATTIYIL VELAYUDHAN NAIR, P.O.VAIRAMKODU
TIRUNAVAYA AMSOM, PALLAR DESOM, TIRUR TALUK
MALAPPURAM DISTRICT.
9. SREENIVASAN, S/O.PURATTIYIL
VELAYUDHAN NAIR, P.O.VAIRAMKODU, TIRUNAVAYA AMSOM
PALLAR DESOM, TIRUR TALUK, MALAPPURAM DISTRICT.
10. ANANDAKUMAR,
S/O.PURATTIYIL VELAYUDHAN NAIR, P.O.VAIRAMKODU
TIRUNAVAYA AMSOM, PALLAR DESOM, TIRUR TALUK
MALAPPURAM DISTRICT.
11. SOWBHAGYALAKSHMI,
D/O.PURATTIYIL VELAYUDHAN NAIR, P.O.VAIRAMKODU
TIRUNAVAYA AMSOM, PALLAR DESOM, TIRUR TALUK
MALAPPURAM DISTRICT.
12. ENI, S/O.LATE KUNHAHAMMED,
P.O.VAIRAMKODU, TIRUNAVAYA AMSOM, PALLAR DESOM
TIRUR TALUK, MALAPPURAM DISTRICT.
13. HAMSA, S/O.PARAPPIL ENI HAJI,
P.O.VAIRAMKODU, TIRUNAVAYA AMSOM, PALLAR DESOM
TIRUR TALUK, MALAPPURAM DISTRICT.
14. ISMAIL,
S/O.PARAPPIL SAIDALI, P.O.VAIRAMKODU, TIRUNAVAYA AMSOM
PALLAR DESOM, TIRUR TALUK, MALAPPURAM DISTRICT.
15. ALI, S/O.PARAPPIL SAIDALI,
P.O.VAIRAMKODU, TIRUNAVAYA AMSOM, PALLAR DESOM
TIRUR TALUK, MALAPPURAM DISTRICT.
16. HUSSAIN, DOCTOR,
S/O.PARAPPIL SAIDALI, P.O.VAIRAMKODU, TIRUNAVAYA AMSOM
PALLAR DESOM, TIRUR TALUK, MALAPPURAM DISTRICT.
17. HAMEED, S/O.PARAPPIL SAIDALI,
P.O.VAIRAMKODU, TIRUNAVAYA AMSOM, PALLAR DESOM
TIRUR TALUK, MALAPPURAM DISTRICT.
18. RUKHIYA UMMA,
S/O.PARAPPIL SAIDALI, P.O.VAIRAMKODU, TIRUNAVAYA AMSOM
PALLAR DESOM, TIRUR TALUK, MALAPPURAM DISTRICT.
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19. SAFIYA, D/O.PARAPPIL SAIDALI,
P.O.VAIRAMKODU, TIRUNAVAYA AMSOM, PALLAR DESOM
TIRUR TALUK, MALAPPURAM DISTRICT.
20. SHAJITHA,
D/O.PARAPPIL SAIDALI, P.O.VAIRAMKODU, TIRUNAVAYA AMSOM
PALLAR DESOM, TIRUR TALUK, MALAPPURAM DISTRICT.
21. BEEKUTTY UMMA,
W/O.PARAPPIL SAIDALI, P.O.VAIRAMKODU, TIRUNAVAYA AMSOM
PALLAR DESOM, TIRUR TALUK, MALAPPURAM DISTRICT.
22. NAFEESA,
D/O.PARAPPIL KUNHAHAMMED, P.O.VAIRAMKODU
TIRUNAVAYA AMSOM, PALLAR DESOM, TIRUR TALUK
MALAPPURAM DISTRICT.
23. ABDU, S/O.PARAPPIL KUNHAHAMMED,
P.O.VAIRAMKODU, TIRUNAVAYA AMSOM, PALLAR DESOM
TIRUR TALUK, MALAPPURAM DISTRICT.
24. ABDUL RASSACK,
S/O.PARAPPIL KUNHAHAMMED, P.O.VAIRAMKODU
TIRUNAVAYA AMSOM, PALLAR DESOM, TIRUR TALUK
MALAPPURAM DISTRICT.
25. RAMLA, D/O.PARAPPIL KUNHAHAMMED,
P.O.VAIRAMKODU, TIRUNAVAYA AMSOM, PALLAR DESOM
TIRUR TALUK, MALAPPURAM DISTRICT.
26. VETTAN PATHUMMA UMMA,
W/O.P.KUNHAHAMMED, P.O.VAIRAMKODU, TIRUNAVAYA AMSOM
PALLAR DESOM, TIRUR TALUK, MALAPPURAM DISTRICT.
27. PARAMBIL KUNHIMOIDU,
H/O.AYISSUMMU, MELE PATTAMBI, TOWN P.O.
PALAKKAD DISTRICT.
28. NASSER, S/O.PARAMBIL KUNHIMOIDU,
MELE PATTAMBI TOWN P.O., PALAKKAD DISTRICT.
29. NIMISHI, D/O.PARAMBIL KUNHIMOIDU,
MELE PATTAMBI TOWN P.O., PALAKKAD DISTRICT.
30. KODIYAMPADATHU RUKHIYA,
D/O.PARAPPIL ENU @ BAPPU, P.O.VAIRAMKODU
TIRUNAVAYA AMSOM, PALLAR DESOM, TIRUR TALUK
MALAPPURAM DISTRICT.
31. SELVAS, S/O.PARAPPIL ENU @ BAPPU,
THRIKKANDIYOOR AMSOM, THEKKUMMURI DESOM
P.O.THEKKUMMURI, TIRUR TALUK, MALAPPURAM DISTRICT.
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32. REHNA, D/O.PARAPPIL ENU @ BAPPU,
THRIKKANDIYOOR AMSOM, THEKKUMMURI DESOM
P.O.THEKKUMMURI, TIRUR TALUK, MALAPPURAM DISTRICT.
33. ANEESH, S/O.PARAPPIL ENU @ BAPPU,
THRIKKANDIYOOR AMSOM, THEKKUMMURI DESOM
P.O.THEKKUMMURI, TIRUR TALUK, MALAPPURAM DISTRICT.
34. KHADEEJA, W/O.C.N.ABDULKHADER,
D/O.THOTTIVALAPPIL MANKADAVATH BAVA @ MOIDEENKUTTY
P.O.VAIRAMKODU, TIRUNAVAYA AMSOM, PALLAR DESOM
TIRUR TALUK, MALAPPURAM DISTRICT.
35. RAMLA T.M.,
W/O.LATE ABOOBACKER, KARATTUKADAVATH HOUSE
VETTAM P.O., B.P.ANGADI, MALAPPURAM DISTRICT.
36. SAKKANEE T.M.,
D/O.THOTTIVALAPPIL MANKADAVATH BAVA @ MOIDEENKUTTY
JANATHA BAZAR P.O., NIRAMARUTHUR AMSOM, DESOM
MALAPPURAM DISTRICT.
37. RAHMATH T.M.,
D/O.THOTTIVALAPPIL MANKADAVATH BAVA @ MOIDEENKUTTY
CHEMBRATH HOUSE, PERUMPADAPPU P.O.
MALAPPURAM DISTRICT.
38. T.M.RABIYA, W/O.KUNHALIKUTTY,
WHITE HOUSE, CHETTIPPADI, PARAPPANANGADI P.O.
MALAPPURAM DISTRICT.
39. MEHRUNEESA T.M.,
KODINIYIL HOUSE, THALAKKADATHUR P.O., TIRUR
MALAPPURAM DISTRICT.
40. SELMA T.M., KOTTILIL HOUSE,
MUNDUR P.O., MALAPPURAM DISTRICT.
41. T.M.MOOSAKUTTY,
THOTTIVALAPPIL MANKADAVATH HOUSE, VAIRAMKOD P.O.
MALAPPURAM DISTRICT.
42. T.M.AMEER FAISAL,
S/O.THOTTIVALAPPIL MANKADAVATH BAVA @ MOIDEENKUTTY
TIRUNAVAYA AMSOM, PALLAR DESOM, VAIRAMKOD P.O.
MALAPPURAM DISTRICT.
43. SHEREENA T.M., 32 YEARS,
W/O.HAMEED N.K., NADUVIL, KURUMAN KUZHIYIL HOUSE
KADANCHERRY P.O., KALADY, MALAPPURAM.
44. T.M.SHAMEER,
S/O.THOTTIVALAPPIL MANKADAVATH BAVA @ MOIDEENKUTTY
VARAMKODE P.O., MALAPPURAM DISTRICT.
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45. AYISSUMMA KAINIKKARA,
W/O.T.M.BAVA, TIRUNAVAYA AMSOM PALLAR DESOM
VARAMKOD P.O., MALAPPURAM DISTRICT.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17-07-2014, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
APPENDIX IN W.P.(C) No.5062 of 2010
PETITIONER'S EXTS:
EXT.P1 TRUE COPY OF PLAINT IN O.S.NO.100/2008 ON THE FILE OF SUB
COURT, TIRUR.
EXT.P2 TRUE COPY OF WRITTEN STATEMENT OF DEFENDANTS 12 TO 14,
19, 21, 23 AND 24 IN OS.NO.100/2008 ON THE FILE OF THE
SUB COURT, TIRUR.
EXT.P3 TRUE COPY OF IA.NO.4373/2009 IN O.S.NO.100/2008 ON THE
FILE OF SUB COURT, TIRUR.
EXT.P4 TRUE COPY OF COUNTER AFFIDAVIT IN IA.NO.4373/2009
IN O.S.NO.100/2008 ON THE FILE OF SUB COURT, TIRUR.
EXT.P5 TRUE COPY OF COPY APPLICATION DATED 15.2.2010 SUBMITTED
BY ADVOCATE A.GOPALAKRISHNAN BEFORE THE SUB COURT,
TIRUR.
//TRUE COPY//
P.S. TO JUDGE.
V.CHITAMBARESH, J.
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W.P (C) No.5062 of 2010
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Dated this the 17th day of July, 2014
J U D G M E N T
The Writ Petition has become infructuous in view of the interim order passed on 16.2.2010. The parties are at liberty to move the court below for further reliefs.
The Writ Petition is disposed of.
Sd/-
V.CHITAMBARESH, Judge.
nj.