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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

NCT Delhi - Subsection

Section 13(1)(a) in National Law University Delhi Act, 2007

(a)[ the Vice-Chancellor of the University; [Clause (a) omitted and the remaining clause renumbered as clause (a) to (h) by Delhi Act 7 of 2009, Section 7(a) published in Delhi Gazette on 22.6.2009 (w.e.f 22.6.2009)>]