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[Cites 0, Cited by 0] [Section 117] [Entire Act]

Union of India - Subsection

Section 117(3) in The Central Motor Vehicles Rules, 1989

(3)[ On and after 1st April, 2015 every construction equipment vehicle manufactured shall be fitted with a speedometer that shall conform to the requirements of IS 11827-2008 specified by the Bureau of India Standards concerning the speedometer] [Inserted by Notification No. G.S.R. 291 (E) dated 24.4.2014]