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[Cites 0, Cited by 0] [Section 80(8)] [Section 80] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 80(8)(d) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(d)The Inquiry Officer shall return a finding of guilty in respect of those articles of charge to which the employee concerned pleads guilty.