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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Bombay Presidency - Subsection

Section 12(a) in Bombay Live-Stock Improvement Act, 1933

(a)within a reasonable time on demand made by a live-stock officer or [any other officer] authorised by general or special order by [the [State] Government] in this behalf in any place where the bull is for the time being,